CRLR/656/2022
2022 Latest Caselaw 4153 UK

Citation : 2022 Latest Caselaw 4153 UK
Judgement Date : 22 December, 2022

Uttarakhand High Court

CRLR/656/2022 on 22 December, 2022

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  CRLR No. 656 of 2022
                                  Hon'ble Ravindra Maithani, J.

Mr. Rajendra Singh Azad, Advocate for the revisionist.

Mr. V.S. Rathore, A.G.A. for the State.

Arguments heard. Judgment reserved.

(Ravindra Maithani, J.) 22.12.2022

Download the LatestLaws.com Mobile App