C482/332/2021
2022 Latest Caselaw 4095 UK

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                                     C482 No.332 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. D.S. Mehta, Advocate, for the applicants.

Mr. Atul Kumar Shah, D.A.G, for the State.

Mr. Sayed Nadeem, Advocate, for the respondent.

Heard learned counsels for the parties. Put up this C482 Application on 22.12.2022, after fresh, for dictation of judgment.

(Sharad Kumar Sharma, J.) 20.12.2022 NR/