CLCON/301/2022
2022 Latest Caselaw 4039 UK

SL.          Office Notes,
No.   Date      reports,
               orders or                 COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             CLCON No. 301 of 2022
                             Hon'ble S.K. Mishra, J.

Mr. K.P. Upadhyaya, learned senior counsel assisted by Mr. Sandeep Kothari, learned counsel for the applicant.

Mr. S.N. Babulkar, learned Advocate General along with Mr. C.S. Rawat, learned C.S.C. assisted by Mr. Gajendra Tripathi, learned Brief Holder for the State.

Hearing concluded.

Judgment is reserved.

(S.K. Mishra, J.) 16.12.2022 (Grant urgent certified copy as per Rules) Pooja