WPSB/676/2022
2022 Latest Caselaw 4027 UK

      IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

         THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                AND
            THE HON'BLE SRI JUSTICE MANOJ KUMAR TIWARI


              WRIT PETITION (S/B) NO. 676 OF 2022

                        15th DECEMBER, 2022


Between:

Nishikant Singh                          ......         Petitioner


and


State of Uttarakhand & others            ......        Respondents


Counsel for the petitioner    :   Mr. Hari Mohan Bhatia, learned
                                  counsel

Counsel for the respondents   :   Mr. J.C. Pande, learned Standing
                                  Counsel    for  the    State  of
                                  Uttarakhand / respondent Nos. 1
                                  and 2




The Court made the following:

JUDGMENT: (per Hon'ble the Chief Justice Sri Vipin Sanghi)



             Counsel for the respondent states that the

enquiry report has been tendered by the Enquiry Officer

to the State Government for its consideration on

14.12.2022. He has tendered in Court documents in this

regard with copy to the counsel for the petitioner.
                              2




2)          In the light of the aforesaid, we dispose of this

petition.


3)          The respondent should take the final decision

in the matter within the next three months.          It goes

without saying that in case any decision is taken adverse

to the interest of the petitioner, it shall be open to him

to agitate the same before the appropriate forum.


4)          In case, the decision is not taken within three

months, it shall be open to the petitioner to press relief

No. (II) before the appropriate forum.


5)          Interim Relief Application (IA No. 01 of 2022)

also stands disposed of.



                                        ________________
                                       VIPIN SANGHI, C.J.



                                 ___________________
                                 MANOJ KUMAR TIWARI, J.

Dt: 15th DECEMBER, 2022 Negi