Citation : 2022 Latest Caselaw 4012 UK
Judgement Date : 14 December, 2022
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
Ref No. 1 of 2018
With
CRJA Nos. 18, 28, 29 and 30 of 2018
Shri Sanjaya Kumar Mishra, J.
Shri Alok Kumar Verma, J.
Shri R.P. Nautiyal, learned Sr. Advocate, assisted by Ms. Garima Thapa, learned counsel with Shri Mohd. Matloob and Shri Rajendra Singh Azad, learned Amici Curiae, for the appellants.
Shri J. S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, learned Brief Holder for the State.
Registry has not complied with our previous order to prepare the translated copy of the judgment and depositions.
Let registry comply with the same without fail and supply the same to the learned counsel for the parties, by the next date fixed.
List on 11.01.2023.
(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 14.12.2022 (Grant urgent certified copy of this order, as per Rules.) SKS
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