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CRLA/93/2018
2022 Latest Caselaw 3949 UK

Citation : 2022 Latest Caselaw 3949 UK
Judgement Date : 7 December, 2022

Uttarakhand High Court
CRLA/93/2018 on 7 December, 2022
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No. 93 of 2018
                                 Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. S.P.S. Panwar, learned Senior Advocate for the appellant.

Mr. J.S. Virk, learned Deputy Advocate General for the State.

The learned Senior Advocate for the appellant also files the written arguments along with the citations. The same are taken on record.

Hearing concluded.

Judgment reserved.

(Alok Kumar Verma, J.) (S.K. Mishra, J.) 07.12.2022

PP/SB

 
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