FA/227/2022
2022 Latest Caselaw 3946 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      07.12.2022                        F.A. No. 227 of 2022

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Ramesh Chandra Khulbe, J.

Mr. Kailash Chandra Tewari, learned counsel for the appellant.

Issue notice to the respondent both in

the appeal and the application for

condonation of delay, returnable on

09.05.2023.

List the matter on 09.05.2023.

Operation of the impugned judgment

shall remain stayed till the next date of

listing.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 07.12.2022 07.12.2022 Negi