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WPSS/586/2018
2022 Latest Caselaw 3871 UK

Citation : 2022 Latest Caselaw 3871 UK
Judgement Date : 1 December, 2022

Uttarakhand High Court
WPSS/586/2018 on 1 December, 2022
                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                         Signatures

      01.12.2022
                                            WPSS No. 586 of 2018
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. I.D. Paliwal, Advocate, for the petitioner.

Mrs. Anjali Bhargava, Addl. CSC, for the State.

To the Review Application (MCC/9189/2022), which is being supported with the Delay Condonation Application No. IA/9190/2022, seeking review of the judgment dated 08.07.2022, the learned Addl. CSC, for the State has already filed an objection through IA/9191/2022.

The learned counsel for the petitioner prays for that he may be permitted to file his replication to the said objection.

The prayer sought for is granted. He may file his replication within a period of 10 days from today.

List this matter as soon as the replication is filed by the learned counsel for the review applicant.

Sharad Kumar Sharma, J.) 01.12.2022 Mahinder/

 
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