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CRLA/9/2013
2022 Latest Caselaw 1329 UK

Citation : 2022 Latest Caselaw 1329 UK
Judgement Date : 26 April, 2022

Uttarakhand High Court
CRLA/9/2013 on 26 April, 2022
                   Office Notes,
                  reports, orders
SL.               or proceedings
        Date                                             COURT'S OR JUDGES'S ORDERS
No               or directions and
                 Registrar's order
                  with Signatures
      26.04.20                       CRLA No. 9 of 2013
      22
                                     CRLA No. 360 of 2012
                                     &
                                     CRLA No. 361 of 2012
                                     Hon'ble S.K. MISHRA , ACJ.
                                     Hon'ble R.C. Khulbe, J.

Heard Mr. M.K. Goyal, learned counsel for the

appellants in CRLA No. 9 of 2013, Mr. Lalit Sharma,

learned counsel for the appellants in CRLA No. 360 &

361 of 2012 and Mr. J.S. Virk, learned Deputy Advocate

General with Mr. R.K. Joshi, learned Brief Holder for the

State of Uttarakhand.

Hearing concluded.

Judgment reserved.



                                     (R.C. Khulbe, J.)                (S.K. Mishra, ACJ)

                                      26.04.2022                        26.04.2022

                                     Rathour
   

 
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