CRLR/252/2021
2021 Latest Caselaw 3972 UK

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                                  CRLR No.252 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. RVS Khokher, learned counsel for the revisionist.

Mr. Pankaj Joshi, learned B.H. for the State. This revision is directed against the judgment and order dated 17.8.2021 passed by learned Third Addl. Sessions Judge Rudrapur in Crl. Appeal No.33 of 2016, Nand Kumar v. State.

Admit.

Issue notice to the respondent nos.1 and 2. Steps to be taken rwithin seven days. Summon the LCR also.

List the matter on 10.11.2021.

(R.C. Khulbe, J.) 30.09.2021 Rdang