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CRLR/240/2021
2021 Latest Caselaw 3864 UK

Citation : 2021 Latest Caselaw 3864 UK
Judgement Date : 23 September, 2021

Uttarakhand High Court
CRLR/240/2021 on 23 September, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.240 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Pooran Singh Rawat, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned AGA along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 16.09.2021 passed by Judge Family Court, Haldwani, in Misc. Case No. 67 of 2021, 'Nupur Tyagi vs. Satyaveer Tyagi' under Section 125 of Cr.P.C.

Admit.

Issue notice to respondent no.2. Steps be taken within a week. List this matter on 26.10.2021.

(R.C. Khulbe, J.) 23.09.2021 BS

 
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