WPMS/1553/2021
2021 Latest Caselaw 3859 UK

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                                     WPMS No.1553 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. S.K. Posti, Senior Advocate, assisted by Mr. Ashutosh Posti, Advocate, for the petitioner.

Mr. Ajay Singh Bisht, Additional CSC, for the State of Uttarakhand.

Arguments heard.

Put up this writ petition on 27.09.2021, for the dictation of judgment.

(Sharad Kumar Sharma, J.) 23.09.2021

NR/