SPA/288/2021
2021 Latest Caselaw 3857 UK

       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                SPECIAL APPEAL No. 288 of 2021


                        23RD SEPTEMBER, 2021


Between:

State of Uttarakhand and others.
                                                             ...Appellants

and


Bhawan Singh

                                                           ...Respondent


Counsel for the appellant.    :   Mr. B.S. Parihar, the learned Standing
                                  Counsel for the State of Uttarakhand.

Counsel for the respondent.   :   Mr. Harendra Belwal, the learned counsel
                                  for the respondent.




The Court made the following :


JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


              The learned Standing Counsel for the appellants-

State of Uttarakhand seeks the liberty to withdraw the

present Special Appeal.
 2.        Therefore,   this   Special   Appeal   is,   hereby,

dismissed as withdrawn.



3.        No order as to costs.




                    _____________________________
                    RAGHVENDRA SINGH CHAUHAN, C.J.



                                  ___________________
                                  ALOK KUMAR VERMA, J.

Dt: 23rd SEPTEMBER, 2021 Rahul