C482/440/2020
2021 Latest Caselaw 3850 UK

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                                   C482 No. 440 of 2020

                                   Hon'ble N.S. Dhanik, J.

Mr. R.S. Sammal, learned counsel for the applicants.

Mr. A.K. Sah, learned Deputy Advocate General for the State.

Despite sufficient service, none turns up on behalf of respondent no. 2.

Arguments heard.

Judgment reserved.

(N.S. Dhanik, J.) 23.09.2021 AK