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CLCON/534/2019
2021 Latest Caselaw 3793 UK

Citation : 2021 Latest Caselaw 3793 UK
Judgement Date : 21 September, 2021

Uttarakhand High Court
CLCON/534/2019 on 21 September, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                         AT NAINITAL
        ON THE 21ST DAY OF SEPTEMBER, 2021
                               BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 534 of 2019

BETWEEN:
Sri Anup Singh                                ....Petitioner
         (By Mr. A. Dhaka, Advocate holding brief of Mr. Jitender Chaudhary,
         Advocate)



AND:
Sri Sudhir Kumar Sharma
& others                                      ... Opposite parties
                             JUDGMENT

1. This Contempt Petition was filed in the year 2019; however, notices were not issued to the opposite parties till date.

2. In view of Section 20 of the Contempt of Courts Act, 1971, contempt proceedings cannot be initiated against opposite parties, at this late stage.

3. Accordingly, Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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