SPA/1/2021
2021 Latest Caselaw 3734 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                 AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                         AND

                   THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                 SPECIAL APPEAL NO. 01 OF 2021

                         20TH SEPTEMBER, 2021

BETWEEN:

J.A. Yogendra                                                   .....Appellant.
And

Union of India & others                                         ....Respondents.

Counsel for the Appellant : Mr. Pankaj Kumar.

Counsel for the respondents : Mr. K.N. Joshi, learned Deputy Advocate General for the State.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Mr. Pankaj Kumar, the learned counsel for the

appellant, wishes to withdraw the present appeal with liberty

to file a fresh writ petition before the Competent Court.

2. Therefore, the appeal is dismissed as withdrawn.

The liberty, so prayed for, is hereby, granted.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 20th September, 2021 NISHANT