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WPMS/1858/2021
2021 Latest Caselaw 3683 UK

Citation : 2021 Latest Caselaw 3683 UK
Judgement Date : 17 September, 2021

Uttarakhand High Court
WPMS/1858/2021 on 17 September, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


              WRIT PETITION (M/S) NO. 1858 of 2021

                         17th September, 2021

Between:

Pankaj Pandey                                       ......         Petitioner

and

Registrar General, High Court, Nainital             ......       Respondents



Counsel for the petitioner      : Mr. Kshitij Sah, learned counsel




The Court made the following:

JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



            The learned counsel for the petitioner seeks to

withdraw this writ petition with the liberty to file a fresh one.

            Therefore,       the   writ    petition     is   dismissed       as

withdrawn. The liberty so sought is, hereby, granted.


                        _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                          _________________
                                               ALOK KUMAR VERMA, J.

Dt: 17th September, 2021 Negi

 
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