SPA/238/2020
2021 Latest Caselaw 3651 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                  SPECIAL APPEAL NO. 238 of 2020

                        16th September, 2021

Between:

High Court of Uttarakhand                          ...... Appellant

and

State of Uttarakhand & others                      ...... Respondents



Counsel for the appellant       : Ms. Menka Tripathi, learned counsel

Counsel for the respondent      : Mr. C.S. Rawat, learned                   Chief
                                  Standing Counsel for the State

                                : Mr. Sanjay Bhatt, learned counsel for
                                  respondent Nos. 3 to 6


The Court made the following:

JUDGMENT:    (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



           The learned counsel for the appellant wishes to

withdraw this appeal.

           Therefore, the special appeal is, hereby, dismissed

as withdrawn.


                             _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                         ___________________
                                              ALOK KUMAR VERMA, J.

Dt: 16th September, 2021 Negi