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CRLR/225/2021
2021 Latest Caselaw 3609 UK

Citation : 2021 Latest Caselaw 3609 UK
Judgement Date : 10 September, 2021

Uttarakhand High Court
CRLR/225/2021 on 10 September, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.225 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. S.K. Mandal, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 02.09.2021 passed by Special Judge (Prevention of Corruption Act), Nainital in S.S.T. No.6 of 2021, "State Vs. Dhangiri Goswami".

Learned counsel for the State prays for and is allowed three weeks' time to file objections / seek instructions.

List the matter on 08.10.2021.

(R.C. Khulbe, J.) 10.09.2021 Sukhbant

 
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