WPSB/354/2021
2021 Latest Caselaw 3584 UK

    IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

   THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                AND
             THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


               WRIT PETITION NO. 354 OF 2021 (S/B)

                             9th September, 2021

 Between:

 Anil Kumar                                              ...... Petitioner

 and

 State of Uttarakhand & another                         ...... Respondents


Counsel for the petitioner            :    Shikhar Kacker, learned counsel

Counsel for respondents               :    Mr. S. S. Chaudhary, learned
                                           Brief Holder for the State.

                                           Mr. N.S. Pundir, learned counsel
                                           for respondent No. 2

 The Court made the following:
 JUDGMENT:       (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



              The learned counsel for the petitioner informs

 this Court that the writ petition has become infructuous.

              Therefore,        the       writ    petition   is,   hereby,

 dismissed as infructuous.


                             _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                                 _________________
                                                 ALOK KUMAR VERMA, J.

Dt: 9th September, 2021 Negi