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CLCON/180/2018
2021 Latest Caselaw 3543 UK

Citation : 2021 Latest Caselaw 3543 UK
Judgement Date : 8 September, 2021

Uttarakhand High Court
CLCON/180/2018 on 8 September, 2021
IN THE HIGH COURT OF UTTARAKHAND
                         AT NAINITAL
         ON THE 8TH DAY OF SEPTEMBER, 2021
                              BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 180 of 2018
BETWEEN:

Committee of Management                                ....Petitioner
         (By Mr. Pankaj Chaturvedi, Advocate)


AND:

Shri Madan Singh Rawat.                          ...Respondent
          (By Mr. Pradeep Hairiya, Standing Counsel for the State of
         Uttarakhand/respondent)




                           JUDGMENT

Mr. Pankaj Chaturvedi, learned counsel appearing for the petitioner has made a statement that order passed by Writ Court has been complied with; selection process has been concluded and now appointments have been made.

2. In such view of the matter, Contempt Petition is closed. Contempt notice issued to respondent is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Navin

 
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