CRLR/291/2021
2021 Latest Caselaw 4827 UK

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                                  CRLR No.291 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Akram Parvez, learned counsel for the revisionists.

Mr. Pankaj Joshi, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 27.08.2021 passed by the learned Judge, Family Court, Pauri Garhwal in Misc. Case No.31 of 2020, "Smt. Ruchi Devi Vs. Anil Kumar".

Admit.

Issue notice to respondent no.2. Steps to be taken within seven days. List immediately after service.

(R.C. Khulbe, J.) 30.11.2021 Sukhbant