WPSS/399/2018
2021 Latest Caselaw 4821 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
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             Registrar's order
              with Signatures
                                  MCC No. 2569 of 2021
                                  IA No. 2570 of 2021
                                  In
                                  WPSS No. 399 of 2018
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. A.K. Sharma, Advocate, for the petitioner.

Mr. Gopal K. Verma, Addl. C.S.C. for the State of U.P.

This Writ Petition is listed on a Review Application No. 2569 of 2021, preferred by the State of U.P. through its Addl. C.S.C., which is duly supported with a Delay Condonation Application No. 2570 of 2021, explaining a delay of 1313 days, which has chanced in seeking the review of the judgment dated 9th March, 2018.

Before venturing to consider the review application, the learned counsel for the parties very fairly conceded that an identical Review Petition came up for consideration engaging the consideration of same facts, in Writ Petition (S/S) No. 400 of 2018, as well as in Writ Petition (S/S) No. 1423 of 2018, and for the reasons assigned therein, the two orders rendered on 22nd November, 2021, the Review Application has been rejected.

In that view of the matter, since the present Review Application being identical, the same would too stand dismissed under the same terms and conditions and for the same reasons as assigned in the order of 22nd November, 2021, rendered in the aforesaid two Writ Petitions.

Accordingly, the Review Application, preferred by the Addl. C.S.C. for the State of U.P. would stand dismissed.

(Sharad Kumar Sharma, J.) Dated 30.11.2021 Shiv