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WPSS/1734/2020
2021 Latest Caselaw 4617 UK

Citation : 2021 Latest Caselaw 4617 UK
Judgement Date : 17 November, 2021

Uttarakhand High Court
WPSS/1734/2020 on 17 November, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  MCC No. 11028 of 2021
                                  MCC No. 11029 of 2021
                                  IA No. 11030 of 2021
                                  In
                                  WPSS No. 1734 of 2020
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. K.K. Tiwari, Advocate, for the petitioners.

Mr. Narain Dutt, Brief Holder, for the State of Uttarakhand.

Mr. Vinay Kumar, Advocate, for the review applicant.

The private review applicants have preferred Review Application No. 11029 of 2021, seeking review of the judgment dated 17th December, 2020, along with IA No. 11030 of 2021, with a prayer for leave to file review.

The learned counsel for the petitioners prays for that he may be granted two weeks' time to file objection to the aforesaid applications filed by the private respondents.

List these Review Applications, as well as the application for leave to review, as soon as objection is filed by the petitioners.

Learned counsel for the petitioners had made a very candid statement, that though he has filed the Contempt Petition for enforcement of the judgement dated 17th December, 2020, but in view of the pending review applications and application for leave to review filed by the private respondents, he will not be pressing the Contempt Petition for the time being, till the review applications are decided.

(Sharad Kumar Sharma, J.) Dated 17.11.2021 Shiv

 
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