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WPMS/814/2021
2021 Latest Caselaw 4599 UK

Citation : 2021 Latest Caselaw 4599 UK
Judgement Date : 16 November, 2021

Uttarakhand High Court
WPMS/814/2021 on 16 November, 2021
     IN THE HIGH COURT OF UTTARAKHAND
                         AT NAINITAL
          ON THE 16TH DAY OF NOVEMBER, 2021
                             BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
            Writ Petition (M/S) No. 814 of 2021

BETWEEN:

Balbeer Singh NEgi                                      ....Petitioner
          (By Mr. B.P. Nautiyal, Senior Advocate assisted by Mr.
          Mohd. Matloob, Advocate for the petitioner)

AND:
State of Uttarakhand and another                 ...Respondents
          (By M.C. Tewari, Deputy Advocate General for the State)


                           JUDGMENT

Learned Senior Counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file fresh petition.

2. In such view of the matter, the writ petition is dismissed as withdrawn with liberty as above.

(MANOJ KUMAR TIWARI, J.) Shubham

 
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