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WPSS/582/2021
2021 Latest Caselaw 4485 UK

Citation : 2021 Latest Caselaw 4485 UK
Judgement Date : 10 November, 2021

Uttarakhand High Court
WPSS/582/2021 on 10 November, 2021
                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                                COURT'S OR JUDGES'S ORDERS
No                 directions and Registrar's
                     order with Signatures


      10.11.2021
                                                WPSS No. 582 of 2021
                                                With
                                                WPSS No. 583 of 2021
                                                WPSS No. 584 of 2021
                                                WPSS No. 585 of 2021
                                                Hon'ble Sharad Kumar Sharma, J.

Mr. Rakesh Thapliyal, Senior Advocate, assisted by Ms. Neeti Rana, Advocate, for the petitioners.

Mrs. Anjali Bhargava, Addl. CSC, for the State.

Mr. P.C. Petshali, Advocate, for the respondent(s).

The learned Addl. CSC, for the State prays for and is granted three weeks' time to file counter affidavit to this bunch of writ petitions.

List these writ petitions immediately after three weeks.

In the response to be filed by the State counsel, they would also answer as to whether the aspect stands covered by the judgment which was rendered by the coordinate Bench of this Court, which was later on affirmed by the Division Bench.

(Sharad Kumar Sharma, J.) 10.11.2021 Mahinder/

 
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