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WPSS/602/2021
2021 Latest Caselaw 1776 UK

Citation : 2021 Latest Caselaw 1776 UK
Judgement Date : 28 May, 2021

Uttarakhand High Court
WPSS/602/2021 on 28 May, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                      COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPSS No. 602 of 2021
                                     With
                                     WPSS No. 603 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

(Through Video Conferencing)

Mr. Anup Kumar Verma, Advocate for the petitioner.

Mrs. Anjali Bhargava, Standing Counsel for the State of Uttarakhand.

Mr. S.S. Chauhan, Advocate for respondent Nos. 1 and 2.

The issue raised in the present Writ Petitions happens to be almost identical to that which came up for consideration before this Court in Writ Petition (S/S) Nos. 586 of 2021 and 587 of 2021.

Those Writ Petitions have been disposed of by this Court vide its judgment dated 25th May, 2021, directing the Executive Officer/respondent No. 1, to take a decision on the respective representations of the petitioners.

In view of the aforesaid, these Writ Petitions too are disposed of under the same terms and conditions of the order dated 25th May, 2021.

(Sharad Kumar Sharma, J.) Dated 28.05.2021 Shiv

 
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