SA/38/2021
2021 Latest Caselaw 1724 UK

Citation : 2021 Latest Caselaw 1724 UK
Judgement Date : 24 May, 2021

Uttarakhand High Court

SA/38/2021 on 24 May, 2021

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                    COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SA 38/2021
                                 Hon'ble N.S. Dhanik, J.

Mr. Yogesh Pant, Advocate, for the appellant.

At the request of learned Counsel for the appellant, list after three weeks.

Meanwhile, judgment of the trial court be filed.

(N.S. Dhanik, J.) 24.5.2021 Pr

Download the LatestLaws.com Mobile App