Citation : 2021 Latest Caselaw 1688 UK
Judgement Date : 18 May, 2021
Office Notes,
reports, orders or
proceedings or
sl. No Date COURT'S OR JUDGES'S ORDERS
directions and
Registrar's order
with Signatures
BA 1st No.1317 of 2020
Hon'ble Sharad Kumar Sharma, J.
(Via video conferencing).
Mr. Karan Anand, Advocate, for the applicant.
Mr. Dinesh Chauhan, Brief Holder, for the State of Uttarakhand.
Learned counsel for the applicant submits that he wants to place reliance on the judgment of the Hon'ble Apex Court in support of his contentions.
Learned counsel for the applicant is directed to supply the copy of the judgment of the Hon'ble Apex Court to this Court within forty-eight hours.
Put up this bail application on 20.05.2021.
(Sharad Kumar Sharma, J.) 18.05.2021
NR/
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