CLCON/184/2021
2021 Latest Caselaw 1627 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No. 184 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Heard Mr. Dushyant Mainali, Advocate for the petitioner through video conferencing.

It is alleged that opposite party has wilfully disobeyed the judgment and order

of 2020.

Issue notice to opposite party calling upon him to file his response to the allegations made in the contempt petition.

List this matter after three weeks.

(Manoj Kumar Tiwari, J.) 06.05.2021 Navin