WPMS/63/2021
2021 Latest Caselaw 901 UK

Citation : 2021 Latest Caselaw 901 UK
Judgement Date : 15 March, 2021

Uttarakhand High Court

WPMS/63/2021 on 15 March, 2021

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
          ON THE 15TH DAY OF MARCH, 2021
                      BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
          Writ Petition (M/S) No. 63 of 2021
BETWEEN:
M/s S.P. Solvent Ltd.                        ...Petitioner
        (By Mr. Ashutosh Posti, Advocate)

AND:
Commissioner CGST, Office of the
CGST Commissioner & others       ... Respondents

        (By Mr. Shobhit Saharia, Advocate)

                         JUDGMENT

Withdrawal Application (IA No. 2 of 2021)

Learned counsel for the petitioner submits that he wants to withdraw the present writ petition for which he has moved withdrawal application.

2. Accordingly, the writ petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Aswal

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