WPMS/377/2021
2021 Latest Caselaw 868 UK

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
          ON THE 12TH DAY OF MARCH, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 377 of 2021

BETWEEN:

Dr. Tejasvi Kamra.                                .......Petitioner
        (Ms. Akleema Parvez, Advocate, holding brief of Mr.
        Kanwaljeet Singh, Advocate)

AND:
Uttarakhand Medical Council
and others.                                     ....Respondents
        (Mr. K.P. Upadhyaya, Senior Advocate, assisted by Mr.
        Hemant Pant, Advocate for respondent nos. 1, 2 & 4 and
        Ms. Reema Rana, Advocate, holding brief of Mr. Parikshit
        Saini, Advocate for respondent no. 3)


                         JUDGMENT

This withdrawal application (I.A. No. 3 of 2021) has been filed on behalf of petitioner.

2. In view of the facts mentioned in the withdrawal application, the same is allowed.

3. Consequently, the writ petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Arpan