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GA/198/2015
2021 Latest Caselaw 606 UK

Citation : 2021 Latest Caselaw 606 UK
Judgement Date : 2 March, 2021

Uttarakhand High Court
GA/198/2015 on 2 March, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      02.03.2021                        GA No. 198 of 2015
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Amit Bhatt, learned Deputy Advocate General assisted by Mr. Rakesh Kumar Joshi, learned Brief Holder for the State/appellant Mr. Mukesh Singh Rawat, learned counsel for the respondent.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 02.03.2021 02.03.2021

Neha/Pant

 
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