Citation : 2021 Latest Caselaw 571 UK
Judgement Date : 1 March, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CRLA No.47 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Devesh Upreti, learned counsel holding brief of Ms. Charanjeet Kaur, learned counsel for the appellant.
Ms. Pushpa Bhatt, learned DAG with Mr. Siddhartha Bisht, learned B.H. for the State.
This appeal is preferred against the judgment dated 20.2.2021 passed by the Sessions Judge, Champawat in S.T. No.8 of 2019.
Admit.
Summon the LCR.
List on 26.03.2021.
(R.C. Khulbe, J.) 01.03.2021 Rdang
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