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WPSB/137/2021
2021 Latest Caselaw 1263 UK

Citation : 2021 Latest Caselaw 1263 UK
Judgement Date : 31 March, 2021

Uttarakhand High Court
WPSB/137/2021 on 31 March, 2021
        IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL
THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

               WRIT PETITON (S/B) No. 137 of 2021

                            31st MARCH, 2021

 Between:

 Rahul Bisht                                             ...Petitioner

 and

 Union of India & others                           ......Respondents

 Counsel       for      the : Mr. Anil Anthwal, learned counsel.
 petitioner


 Counsel     for        the : Mr. Aazmeen         Sheikh,   learned
 respondents                  counsel.




 The Court made the following:

 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


              Mr.    Anil    Anthwal,   learned     counsel     for    the

 petitioner wishes to withdraw the present writ petition.

 Therefore, the writ petition is dismissed as withdrawn.




                        _____________________________
                        RAGHVENDRA SINGH CHAUHAN, C.J.



                                         ___________________
                                         ALOK KUMAR VERMA, J.

Dt: 31st March, 2021 JKJ/Pant

 
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