SPA/102/2021
2021 Latest Caselaw 2048 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      24.06.2021                     SPA No. 102 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. Sandeep Kothari, learned counsel for the appellant.

Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

Mr. Sandeep Kothari, the learned counsel for the

appellant is directed to give a complete chronology of

the events along with the relevant documents, and the

judgments passed in the connected writ petitions.

List this case on 01.07.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 24.06.2021 24.06.2021

NISHANT