SPA/173/2021
2021 Latest Caselaw 1979 UK

       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                SPECIAL APPEAL No. 173 of 2021


                             21ST JUNE, 2021


Between:

Kiran Singh Fartyal.
                                                                ...Appellant

and


State of Uttarakhand and others.

                                                            ...Respondents

Counsel for the appellant.      :   Mr. Birendra Singh Adhikari, the learned
                                    counsel.

Counsel for respondent nos. 1   :   Mr. K.N. Joshi, the learned Deputy
and 3.                              Advocate General for the State of
                                    Uttarakhand.




The Court made the following :


JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


              After arguing the matter at some length, the

learned counsel for the appellant wishes to withdraw this

appeal.      The learned counsel seeks the liberty to file an

application for modification of the order dated 18.05.2021.
 2.         Therefore, the appeal is, hereby, dismissed as

withdrawn. The liberty so sought is, hereby, granted.




                      _____________________________
                      RAGHVENDRA SINGH CHAUHAN, C.J.



                                 ___________________
                                 ALOK KUMAR VERMA, J.

Dt: 21st JUNE, 2021 Rahul