CRJA/36/2021
2021 Latest Caselaw 1827 UK

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                                          CRJA No.36 of 2021
                                          Hon'ble R.C. Khulbe, J.

Ms. Manisha Rana Singh, learned AGA along with Ms. Sonka Khulbe, learned B.H. for the State.

This is an appeal received from jail against the judgment and order dated 12.04.2021 passed by the Special Judge, POCSO, Pithoragarh in SST No.34 of 2019, State v. Ashok Kumar Gaur.

Admit.

Summon the LCR.

Mr. Akram Parvez, learned counsel, next on list, is hereby appointed amicus curiae in the matter on behalf of the appellant to assist the Court.

List thereafter.

(R.C. Khulbe, J.) 10.06.2021 BS