Citation : 2021 Latest Caselaw 2660 UK
Judgement Date : 28 July, 2021
Office Notes,
reports, orders or
proceedings or
sl. No Date COURT'S OR JUDGES'S ORDERS
directions and
Registrar's order
with Signatures
WPSS No.910 of 2021
Hon'ble Sharad Kumar Sharma, J.
(Via video conferencing). Mr. M.C. Kandpal, Senior Advocate, for the petitioner.
Mrs. Anjali Bhargava, Additional CSC, for the State of Uttarakhand.
Learned Senior Counsel for the petitioner in support of his contentions wants to place reliance on certain judgments, which have been referred in the pleadings of the present writ petition.
Learned Senior Counsel for the petitioner prays for and is granted forty-eight hours time to place the same on record of the writ petition.
Put up this writ petition on 02.08.2021, as fresh.
(Sharad Kumar Sharma, J.) 28.07.2021
NR/
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