WPMS/1400/2021
2021 Latest Caselaw 2648 UK

Citation : 2021 Latest Caselaw 2648 UK
Judgement Date : 27 July, 2021

Uttarakhand High Court

WPMS/1400/2021 on 27 July, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
           ON THE 27TH DAY OF JULY, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 1400 of 2021

BETWEEN:

Suresh Chandra Joshi & another.                  ...Petitioners
        (By Mr. Sanpreet Singh Ajmani, Advocate)

AND:
State of Uttarakhand & others.                ....Respondents

        (By Mr. T.S. Phartiyal, Additonal C.S.C. for the State of
        Uttarakhand)




                         JUDGMENT

Learned counsel for the petitioners seeks permission of this Court to withdraw this writ petition with liberty to file fresh petition.

2. Permission is granted.

3. The writ petition is dismissed as withdrawn with liberty as aforesaid.

(MANOJ KUMAR TIWARI, J.) Arpan

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