SPLA/58/2021
2021 Latest Caselaw 2239 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPLA No. 58 of 2021
                                  With
                                  CRLA No. 216 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Mehboob Rahi, learned counsel holding brief of Mr. Abhishek Verma, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard the matter through video conferencing.

This appeal is preferred against the judgment and order dated 25.03.2021, passed by 2nd Additional District & Sessions Judge, Haridwar in Sessions Trial No. 209 of 2014, State vs/ Naresh and others.

Leave to appeal is also preferred. Issue notice to the private respondent.

Steps within seven days. Summon the LCR.

List thereafter.

(R.C. Khulbe, J.) 05.07.2021 Parul