CRLR/153/2021
2021 Latest Caselaw 2217 UK

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                                  CRLR No.153 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Piyush Garg, learned counsel for the revisionists.

Ms. Manisha Rana Singh, learned AGA for the State.

This revision is directed against the judgment and order dated 19.03.2021 passed by the Additional Judge, Family Court, Dehradun, in Criminal Case No.198 of 2020, 'Parul Khugshal and another vs. Sanjeev Khugshal'.

Admit.

Issue notice to respondent. Steps be taken within a week. List after service.

(R.C. Khulbe, J.) 02.07.2021 BS