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C482/14/2021
2021 Latest Caselaw 54 UK

Citation : 2021 Latest Caselaw 54 UK
Judgement Date : 6 January, 2021

Uttarakhand High Court
C482/14/2021 on 6 January, 2021
C482 No.14 of 2021
Hon'ble R.C. Khulbe, J.

Mr. Siddhartha Sah, learned counsel for the applicant.

Ms. Manisha Rana Singh, learned AGA for the State/respondent no.1.

Issue notice to respondent nos.2 and

3. Steps be taken within seven days. The State counsel seeks and is allowed four weeks' time for filing the counter affidavit.

List on 15.03.2021.

Meanwhile, there shall be a stay of the judgment dated 21.8.2020 passed by the Additional Sessions Judge, Bageshwar in Criminal Revision No.02 of 2020, Smt. Basanti Devi and another v. Sanjay Pandey and another.

Stay application (IA 1 of 2021) stands disposed of accordingly.

(R.C. Khulbe, J.) 06.01.2021 RD

 
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