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FA/11/2010
2021 Latest Caselaw 29 UK

Citation : 2021 Latest Caselaw 29 UK
Judgement Date : 5 January, 2021

Uttarakhand High Court
FA/11/2010 on 5 January, 2021
FA No. 11 of 2010
Hon'ble N.S. Dhanik, J.

Mr. |.P. Kohli, learned counsel for the appellant.

Let fresh steps be taken for service upon the respondents within a week.

List this matter after service report is received.

Meanwhile, appellant may provide the translated copy of the impugned judgment.

(N.S. Dhanik, J.) 05.01.2021

AK

 
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