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SPA/352/2020
2021 Latest Caselaw 193 UK

Citation : 2021 Latest Caselaw 193 UK
Judgement Date : 14 January, 2021

Uttarakhand High Court

SPA/352/2020 on 14 January, 2021

SPA No. 352 of 2020
Hon'ble Raghvendra Singh Chauhan, C.J.
Hon'ble Alok Kumar Verma, J.

Shri Santosh Shukla, learned counsel for the appellant.

Shri Dharmendra Barthwal, learned counsel for respondent Nos. 2 to 4.

For the reasons stated above, this Court does not find any merit in the present special appeal. Therefore, it is dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 14.01.2021 14.01.2021

Rahul

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