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WPSS/103/2021
2021 Latest Caselaw 162 UK

Citation : 2021 Latest Caselaw 162 UK
Judgement Date : 13 January, 2021

Uttarakhand High Court
WPSS/103/2021 on 13 January, 2021
WPSS No. 103 of 2021
Hon'ble Ravindra Maithani, J.

Mr. Hem Chandra Joshi, counsel for the petitioner.

Mr. Virendra Singh Rawat and Mr. S.MLS. Mehta, Brief Holders for the State.

List on 15.01.2021 at the request of learned State counsel, to seek instructions as to whether the matter is covered by an earlier judgment or not.

(Ravindra Maithani, J.)

13.01.2021 Kaushal

 
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