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WPSB/68/2021
2021 Latest Caselaw 423 UK

Citation : 2021 Latest Caselaw 423 UK
Judgement Date : 23 February, 2021

Uttarakhand High Court

WPSB/68/2021 on 23 February, 2021

23.02.2021   WPSB No. 68 of 2021
             Hon'ble Raghvendra Singh Chauhan, C.J.
             Hon'ble Alok Kumar Verma, J.

Mr. B.S. Parihar, learned Standing Counsel for petitioners-State of Uttarakhand.

For the reasons stated above, this Court

does not find any merit in the present writ

petition. Therefore, it is dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 23.02.2021 23.02.2021

Rahul

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