Citation : 2021 Latest Caselaw 5427 UK
Judgement Date : 30 December, 2021
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
CRLA No. 42 of 2008
Shri Sanjaya Kumar Mishra, ACJ.
Shri Narayan Singh Dhanik, J.
None for the appellant/ applicant. Shri J.S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, Brief Holder for the State.
Copy of the MCRC No. 60 of 2021 is handed over to Shri J.S. Virk, Deputy Advocate General for the State, who shall take instructions in the matter.
It is borne out of the record that Special Leave to Appeal No. 7543 of 2013 has been initiated before the Hon'ble Supreme Court against the judgment passed by this Court. Registry is directed to find out the status of the aforesaid Special Leave to Appeal.
List on 17.02.2022.
(N.S. Dhanik, J.) (S.K. Mishra, ACJ.) 30.12.2021 SKS
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