WPSB/372/2014
2021 Latest Caselaw 5350 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPSB No. 372 of 2014

                                 Sri S.K. Mishra, ACJ.
                                 Sri N.S. Dhanik, J.

Heard Mr. Sandeep Tiwari, the learned counsel for the petitioner, Mr. N.S. Pundir, the learned counsel for respondent no. 1, Mr. B. D. Upadhyaya, the learned Senior Advocate assisted by Mr. Naveen Chandra Tiwari, the learned counsel for respondent nos. 2 and 3 and Mr. Alok Mahra, the learned counsel for respondent no. 4.

Hearing concluded.

Reserved for judgment.

Parties have put their interest to file written statements. Same may be submitted before the Bench Secretary of the Court within seven days.

(N.S. Dhanik, J.) (S.K. Mishra, ACJ.) 27.12.2021

PV