CRLA/269/2004
2021 Latest Caselaw 5316 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      23.12.2021                        CRLA No.269 of 2004
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. R.P. Nautiyal, learned Senior Advocate assisted by Ms. Garima Thapa, learned counsel holding brief of Mr. Prashant Khanna, learned counsel for the appellant and Mr. P.S. Uniyal, learned Brief Holder for the State.

The learned Senior Advocate appearing for the appellant requested further time to file English translation of the impugned judgment.

The learned Brief Holder for the State has no objection.

List this case on 18.02.2022 for arguments positively.

(Alok Kumar Verma, J.) 23.12.2021

JKJ/Neha